LexRAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI
921 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 918 |
| Andhra Pradesh High Court | 3 |
Disposal nature
| WITHDRAWN | 360 |
| DISPOSED OF NO COSTS | 356 |
| DISMISSED NO COSTS | 101 |
| DISMISSED | 56 |
| DISMISSED AS INFRUCTUOUS | 21 |
| CLOSED NO COSTS | 13 |
| ALLOWED NO COSTS | 8 |
| DISMISSED FOR DEFAULT | 3 |
Recent judgments
- Kwality Agro Products, v. CANARA BANK — Telangana High Court (2018-10-31)
- M/s. Sanwak Laboratories v. Pridhvi Asset Reconstruction and Securitisation Company Ltd — Telangana High Court (2018-10-31)
- K.Srilakshmi v. Canara Bank — Telangana High Court (2018-10-31)
- Metrochem API Limited v. Union of India — Telangana High Court (2018-10-31)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX, VISAK v. M/S. DR. VEMPALA BALA MANOHER, VISKHAPATNAM — Telangana High Court (2018-10-30)
- Ali Cotton Mill v. Union Of India — Telangana High Court (2018-10-30)
- COMMISSIONER OF INCOME TAX-III, HYD v. M/S. RITHWIK SWATHI JOINT VENTURE, HYD — Telangana High Court (2018-10-29)
- M/s.Rajeswari Dairy, v. Syndicate Bank, — Telangana High Court (2018-10-29)
- Commissioner of Income Tax -III v. Shri Arun Gupta — Telangana High Court (2018-10-29)
- M/s. Hari Priya Dall Mill v. The Commercial Tax Officer — Telangana High Court (2018-10-29)