LexRAMESH RANGANATHAN,J. UMA DEVI
603 recorded High Court judgment(s) · 2009–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 602 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISPOSED OF NO COSTS | 363 |
| DISMISSED NO COSTS | 111 |
| WITHDRAWN | 48 |
| DISMISSED AS INFRUCTUOUS | 30 |
| CLOSED NO COSTS | 15 |
| ALLOWED NO COSTS | 13 |
| DISMISSED FOR DEFAULT | 11 |
| DISMISSED | 6 |
Recent judgments
- Padigela Kedarnath v. Sri Manda Ravi Babu — Telangana High Court (2018-08-17)
- A.Varada Reddy v. Sri Adityanath Das, — Telangana High Court (2018-08-17)
- V.Praveen v. Telangana State Road Transport Corporation, — Telangana High Court (2018-08-09)
- TELANGANA VOCATIONAL STUDENTS - UNEMPLOYEES WELFARE ASSOCIATION v. Mr. C. Parthasarathi, — Telangana High Court (2018-08-03)
- G.SUBBA RAO v. Shri Manmohan Singh IAS — Telangana High Court (2018-08-03)
- Moinuddin Khan, v. Mr. Ajay Mishra, — Telangana High Court (2018-08-03)
- Sajja Ramamohana Rao v. Smt. Yelavarthi Nagendramma — Telangana High Court (2018-07-06)
- Mohammed Ziaul Hussain v. Smt.Rayakanti Rajani — Telangana High Court (2018-07-06)
- State of TS v. BHUKYA ASHOK — Telangana High Court (2018-07-06)
- Sajja Ramamohana Rao v. Smt. Yelavarthi Nagendramma — Telangana High Court (2018-07-06)