RAMESH RANGANATHAN,GUDISEVA SHYAM PRASAD
171 recorded High Court judgment(s) · 2010–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 171 |
Disposal nature
| DISPOSED OF NO COSTS | 98 |
| DISMISSED NO COSTS | 30 |
| WITHDRAWN | 25 |
| ALLOWED NO COSTS | 6 |
| DISMISSED AS INFRUCTUOUS | 3 |
| DISMISSED AS NOT PRESSED | 2 |
| ANSWERED | 2 |
| DISMISSED FOR DEFAULT | 2 |
Recent judgments
- COMNR.INCOMETAX BANGLORE. v. K.C.P.LTD.VUYYUR. — Telangana High Court (2018-05-01)
- PESARI. RAJSHEKAR v. NATIONAL COUNCIL FOR TEACHER EDUCATION (NCTE) — Telangana High Court (2018-01-27)
- Akati Madhusudan Reddy v. National Council for Teacher Education (NCTE) — Telangana High Court (2018-01-27)
- Kondagorla Sanjeeva Rao, v. The State Of Telangana, — Telangana High Court (2018-01-19)
- Malineni China Ramanaiah v. The State of Andhra Pradesh, — Telangana High Court (2018-01-05)
- Vemula Anjaneyulu, v. Arya Vysya Hindu Aparakarmala Nirvahana Sangham, — Telangana High Court (2018-01-05)
- KN PRASAD v. RAMANAIAH — Telangana High Court (2018-01-05)
- Mohammed Jamaluddin v. N.Govardhan Reddy — Telangana High Court (2018-01-05)
- STATE OF TELANGANA v. S NARSIMHA REDDY — Telangana High Court (2018-01-05)
- SRIPADHA SUBRAHMANYAM, v. PRL.SECY., HIGHER EDUCATION DEPT., HYD., AND ANOTHER, — Telangana High Court (2018-01-05)
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