LexRAMESH RANGANATHAN,GODA RAGHURAM
542 recorded High Court judgment(s) · 2009–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 542 |
Disposal nature
| DISPOSED OF NO COSTS | 153 |
| ALLOWED NO COSTS | 115 |
| DISMISSED NO COSTS | 113 |
| WITHDRAWN | 65 |
| DISMISSED AS INFRUCTUOUS | 40 |
| DISMISSED | 37 |
| DISMISSED FOR DEFAULT | 6 |
| DISMISSED WITH COSTS | 5 |
Recent judgments
- Mohammad Jaffar v. The Government of Andhra Pradesh, represented by its — Telangana High Court (2013-01-22)
- K. Tirumalesh, v. Government of Andhra Pradesh, — Telangana High Court (2013-01-22)
- Smt. Sultana Begum v. TheState of AP., — Telangana High Court (2013-01-22)
- G.Dattatri v. The Govt of AP., — Telangana High Court (2013-01-22)
- K.Anuradha v. The Government of Andhra Pradesh, rep.by Secretary — Telangana High Court (2013-01-22)
- Md. Ammanuallah Ghouri v. Ms. Pushpa Subrahmanyam — Telangana High Court (2013-01-22)
- Yarlagadda Srinivasa Rao v. Sri K.Dattatreya Sarma, — Telangana High Court (2012-12-05)
- O. Ganga Raja kumar v. Sri. K.V. Ramana Chary, — Telangana High Court (2012-12-05)
- Goriparthi Satyanarayana v. Sri K.Dattatreya Sarma — Telangana High Court (2012-12-05)
- M/s.ECE Industries Ltd., Meters Division, v. The Chief Engineer/Transmission, — Telangana High Court (2011-11-23)