RAMESH RANGANATHAN,D.V.S.S.SOMAYAJULU

49 recorded High Court judgment(s) · 2018–2018

Courts

Telangana High Court	48
Andhra Pradesh High Court	1

WITHDRAWN	20
DISPOSED OF NO COSTS	13
DISMISSED	5
DISMISSED NO COSTS	3
CLOSED NO COSTS	3
DISMISSED AS INFRUCTUOUS	2
DISMISSED AS NON PROSECUTION	2
ALLOWED NO COSTS	1

Shaik Mastan Vali v. The State Bank Of India — Telangana High Court (2018-10-24)
THE PRINCIPAL COMMISSIONER v. M/S. VISAKA INDUSTRIES LTD., — Telangana High Court (2018-10-24)
THE PRL. COMMISSINOER CUSTOMS, CENTRAL EXCISE AND SERVICE TAX v. M/S. VISAKA INDUSTRIES LTD., — Telangana High Court (2018-10-24)
COMMISSIONER OF INCOME TAX-2, VISAKHAPATNAM v. M/S STEEL CITY SECURITIES LTD., VISAKHAPATNAM — Telangana High Court (2018-10-24)
THE PRI. COMM. CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, HYD v. M/S VISAKA INDUSTRIES LTD., MEDAK DIST — Telangana High Court (2018-10-24)
M/S. SMM Paper Marketing Pvt Ltd v. Bank of India — Telangana High Court (2018-10-24)
THE PRL COMMR CUSTOMS, CEST, HYDERABAD v. M/S VISAKA INDUSTRIES LTD., SECUNDERABAD — Telangana High Court (2018-10-24)
PRL. COMMISSINOER, CUSTOMS, CEST, HYDERABAD v. M/S VISAKA INDUSTRIES LTD., SECUNDERABAD — Telangana High Court (2018-10-24)
THE PRINCIPAL COMMISIONER CUSTOMS, HYD v. M/S. VISAKA INDUSTRIES LTD., MEDAK DIST — Telangana High Court (2018-10-24)
M/S. SRI BALAJI DIGITALS v. Union of India — Telangana High Court (2018-10-24)