RAMESH RANGANATHAN,CHELAMESWAR

92 recorded High Court judgment(s) · 2004–2006

Courts

Disposal nature

Recent judgments

• P. Venkata Subba Reddy v. The Government of Andhra Pradesh, — Telangana High Court (2006-08-04)
• the State of A.P., rep. by its Prl., Secretary to Govt, v. M. Somaiah, — Telangana High Court (2006-07-21)
• M.Amarender reddy, v. The Govt. of Andhra Pradesh — Telangana High Court (2006-06-09)
• Narinder Kumar, v. The Union of India rep. by its Secretary to Govt., — Telangana High Court (2006-03-24)
• The Principal Secretary to Government, v. G. Ramachandra Raju, — Telangana High Court (2006-02-03)
• The Chief Postmaster General v. K.Rajalingam — Telangana High Court (2006-01-28)
• T.G. Tiruvengalachary, v. The Govt. of Andhra Pradesh, — Telangana High Court (2006-01-02)
• Mr. K. Appala Raju v. Engineer-in-Chiefs Branch, — Telangana High Court (2005-12-23)
• Dr. J. Balakrishna Rao v. State of Andhra Pradesh, rep by Secretary, Health, — Telangana High Court (2005-12-23)
• Mohd.Yousuf, v. Government of Andhra Pradesh, rep., by its Principal — Telangana High Court (2005-12-23)