LexRAMESH RANGANATHAN,CHALLA KODANDA RAM
61 recorded High Court judgment(s) · 2013–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 61 |
Disposal nature
| DISPOSED OF NO COSTS | 34 |
| CLOSED NO COSTS | 14 |
| ALLOWED NO COSTS | 5 |
| DISMISSED NO COSTS | 4 |
| DISMISSED | 3 |
| PARTLY ALLOWED NO COSTS | 1 |
Recent judgments
- FARHAT SULTANA, MAHABOOBNAGAR DIST. AND 3 OTHERS v. SULTAN MOHIUDDIN, HYD and 3 OTHERS — Telangana High Court (2018-04-13)
- CHAIRMAN AND M.D., DREDGING CORP OF INDIA, VISAKHAPATNAM AND ANO v. J.V. JOHN, KERELA AND ANO — Telangana High Court (2018-02-09)
- J.V. JOHN, KERALA v. CHAIRMANANDMD, DREDGING CORP.OF INDIA LTD., VISAKHAPATNAMAND2 OT — Telangana High Court (2018-02-09)
- KATTA PAVITHRAB AND 37 OTHERS v. APSPDCLTD., REP. BY CHAIRMAN AND MD., CHITTOOR DIST., AND 6 — Telangana High Court (2017-10-13)
- Chagani Subba Reddy, v. The Southern Power Distribution Company of Andhra Pradesh — Telangana High Court (2017-10-13)
- G. Chinna Ananthaiah, v. The Southern Power Distribution Company of Andhra Pradesh — Telangana High Court (2017-10-13)
- Ch. Subbaiah, v. The Southern Power Distribution Company of — Telangana High Court (2017-10-13)
- D. Subramanyam, S/o. D. subbaramaiah, v. The Andhra Pradesh Southern Power Distribution Company Ltd. — Telangana High Court (2017-10-13)
- Kanala Konda Reddy, v. The Southern Power Distribution Company of Andhra — Telangana High Court (2017-10-13)
- Ch. Subbaiah, v. The Southern Power Distribution Company of Andhra — Telangana High Court (2017-10-13)