RAMESH RANGANATHAN, BILAL NAZKI

267 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• M/s. Saipem (Protugal) Commercio Martitimo SU Lda v. The Commercial Tax Officer, Kakinada Circle, — Telangana High Court (2007-12-31)
• Dr.P.Sitapati Rao v. State of Andhra Pradesh rep. by Cheief Secretary to — Telangana High Court (2007-12-31)
• M/s. Mogalapalli Subba Rao AND Co., v. The Joint Collector, Visakhapatnam, — Telangana High Court (2007-12-24)
• K. Venkateswarlu v. The Regional Manager, Securities and Exchange Board — Telangana High Court (2007-12-20)
• M/s. Fresenius Kabi India Pvt., Ltd., a Company v. M/s. Andhra Pradesh Health AND Medical Housing AND — Telangana High Court (2007-12-20)
• In RE v. The Commissioner, Transport Department, Hyderabad. — Telangana High Court (2007-12-20)
• Sri. Kota Bhaskara rao S/o Satyanarayana v. Indian Oil Corporation Ltd., rep by its Sr. Divisional Retia — Telangana High Court (2007-12-20)
• Government of India., rep.by its Deputy Secretary, FF v. Tummapally Rajaiah — Telangana High Court (2007-12-19)
• Velagapudi Rama krishna Siddhartha Engineering college v. M.Sambasiva RAo — Telangana High Court (2007-12-19)
• V.Gangaram v. The Depot Manager, A.P.S.R.T.C. — Telangana High Court (2007-12-19)