LexRAMESH RANGANATHAN,B. SUDERSHAN REDDY
292 recorded High Court judgment(s) · 2004–2005
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 292 |
Disposal nature
| DISMISSED NO COSTS | 168 |
| DISPOSED OF NO COSTS | 68 |
| ALLOWED NO COSTS | 26 |
| WITHDRAWN | 13 |
| ORDERED | 6 |
| DISMISSED | 4 |
| PARTLY ALLOWED NO COSTS | 4 |
| ALLOWED WITH COSTS | 2 |
Recent judgments
- M/s. Kedia Overseas Limited, v. The Commissioner of Customs — Telangana High Court (2005-10-31)
- M/s. Supra Marketing Agencies, v. The Commercial Tax Officer, — Telangana High Court (2005-10-28)
- M/s Hindustan Traders v. Commissioner of Commercial Taxes — Telangana High Court (2005-10-05)
- M/s.Hindustan Traders, 28-15-17/1, Suryabagh, v. Commissioner of Commercial Taxes, — Telangana High Court (2005-10-05)
- M/s. Hindustan Traders, 28-15-17/1, Suryabagh, v. Commissioner of Commercial Taxes, — Telangana High Court (2005-10-05)
- M/s Hindustan Traders, v. Commissioner of Commercial Taxes, — Telangana High Court (2005-10-05)
- M/s Ankit Packaging Limited, v. The Additional Commissioner (CT) (LEGAL), — Telangana High Court (2005-09-02)
- A. Prabhakar, S/o venkatesham, v. Deputy Transport Commissioner AND Secretary, — Telangana High Court (2005-08-24)
- M/s.Kishore Chemical Industries, Piduguralla, v. The Deputy Commissioner of Commercial Taxes, — Telangana High Court (2005-08-24)
- M/s.Rama Devi Chemical Industries, Piduguralla, v. The Dy.Commissioner of Commercial Taxes, — Telangana High Court (2005-08-24)