RAMESH RANGANATHAN,B.PRAKASH RAO

818 recorded High Court judgment(s) · 2005–2011

Courts

Disposal nature

Recent judgments

• V.V.Satish Kumar v. STATION HOUSE OFFICER, — Telangana High Court (2011-05-24)
• Mohammed Yezdani, Hyderabad. v. Government of Andhra Pradesh, — Telangana High Court (2011-05-24)
• The Gram Panchayat v. The Baddipudi Fishermen Co-operative Society, Rep. — Telangana High Court (2011-05-24)
• S.Mahesh, v. The Government of A.P., Home Department, — Telangana High Court (2011-05-24)
• G. Bheemanna v. The Government of Andhra Pradesh — Telangana High Court (2011-05-24)
• M/s Sravani Labs Limited, v. UCO Bank, M.G.Road Branch, — Telangana High Court (2011-05-24)
• M/s. Schlumberger Asia Service Limited, Rajahmundry, v. The Transport Commissioner, — Telangana High Court (2011-05-24)
• Lalith Kumar Moorjani v. The Deputy Commissioner of Income Tax [Inv] — Telangana High Court (2010-11-16)
• M/s. Sri Nagamurali Engineering Private Limited, v. Commercial Tax Officer, — Telangana High Court (2010-10-01)
• M/s. Arunodaya Engineering v. Commercial Tax Officer, — Telangana High Court (2010-10-01)