LexRAMESH RANGANATHAN,A.SHANKAR NARAYANA
566 recorded High Court judgment(s) · 2009–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 565 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISPOSED OF NO COSTS | 309 |
| DISMISSED NO COSTS | 84 |
| DISMISSED AS INFRUCTUOUS | 83 |
| WITHDRAWN | 37 |
| ALLOWED NO COSTS | 14 |
| CLOSED NO COSTS | 13 |
| DISMISSED FOR DEFAULT | 11 |
| DISMISSED | 5 |
Recent judgments
- G.DEVENDER v. Sri C. Balaraju, — Telangana High Court (2018-06-29)
- K.Srinivas, v. Sri Shekhar Prasad Singh, IAS — Telangana High Court (2018-03-23)
- BHARATH KHADI BHANDAR, VIJAYWADA AND 7 OTHERS v. J. NIVAS, KRISHNA DIST. — Telangana High Court (2018-03-23)
- Suvarna Apparel AND Fashion Exports Limited, v. Telangana State Pollution Control Board, — Telangana High Court (2017-09-13)
- Andhra Pradesh Government Teachers Association, v. The Union of India, — Telangana High Court (2017-09-13)
- Gummadi Brahmam v. The State of Andhra Pradesh, — Telangana High Court (2017-09-13)
- T. William Harry, v. The State of Andhra Pradesh, — Telangana High Court (2017-09-13)
- Koppula Srinivasa Rao, v. Sri Kona Sasidhar, — Telangana High Court (2017-09-13)
- M/s, Sri Venkateswara Granites AND Exports Limited., v. M/s. State Bank of India, Stressed Assets — Telangana High Court (2017-09-13)
- Indian Overseas Bank, v. Employees Provident Fund Organisation, — Telangana High Court (2017-09-13)