LexRAMESH RANGANATHAN
13,379 recorded High Court judgment(s) · 1999–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 13365 |
| Andhra Pradesh High Court | 14 |
Disposal nature
| DISPOSED OF NO COSTS | 6011 |
| DISMISSED NO COSTS | 2885 |
| WITHDRAWN | 1092 |
| CLOSED NO COSTS | 1049 |
| DISMISSED AS INFRUCTUOUS | 873 |
| DISMISSED | 562 |
| ALLOWED NO COSTS | 477 |
| DISMISSED FOR DEFAULT | 305 |
Recent judgments
- SAMANTHA REDDY v. SIRI SAMPADA CONSTRUCTIONS — Telangana High Court (2018-10-25)
- M/s Turbo Aviation Pvt Ltd v. VRL Logistics Ltd., (Aviation Division) — Telangana High Court (2018-10-12)
- Jindal Rolling Mills Limited v. Shree Ganesh Rolling Mills (India) Ltd. — Telangana High Court (2018-10-12)
- B.Srinivasa Rao v. B.Nageshwar Rao — Telangana High Court (2018-10-12)
- SRINIVAS v. B LAVANYA — Telangana High Court (2018-10-12)
- MOHAMMED MOINUDDIN v. K VEERA REDDY — Telangana High Court (2018-10-05)
- Mohd. Ismail AlI v. Jamia Nizamia — Telangana High Court (2018-10-05)
- AMEER IQBAL SUDDIQUI AND 5 OTHERS v. TEJASWY NANDURY AND ANOTHER — Telangana High Court (2018-10-05)
- M/s Mauritius Commercial Bank Ltd. v. Mr. G. Srinivasa Raju — Telangana High Court (2018-10-05)
- K RUSHIWAR v. G APPA RAO AND 3 OTHERS — Telangana High Court (2018-10-05)