RAMESH KUMARI

239 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• MAHANT MAHAVIR DASS & ORS v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2026-05-29)
• SANSAR DEVI@SANSAR BALA AND ORS. v. GHANSHYAM DASS@ GHAD SHYAM DASS AND ANR. — Punjab & Haryana High Court (2026-05-29)
• (O&M) SANSAR DEVI AND ORS. v. MAHABIR DASS — Punjab & Haryana High Court (2026-05-29)
• SANSAR DEVI @ SANSAR BALA AND ORS. v. MAHAVIR DASS — Punjab & Haryana High Court (2026-05-29)
• RANDHIR SINGH AND ORS. v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-22)
• KULBIR SINGH AND OTHERS v. DERA THAKURAN AND ANOTHER — Punjab & Haryana High Court (2026-05-18)
• JASVIR SINGH v. THE GREATER LUDHIANA AREA DEVELOPMENT AUTHORITY AND OTHERS — Punjab & Haryana High Court (2026-05-18)
• HARJINDER SINGH @ VICKY v. MAHINDER SINGH — Punjab & Haryana High Court (2026-05-18)
• MANVIR KAUR v. HARVARINDER SINGH — Punjab & Haryana High Court (2026-05-18)
• MANDEEP BHARDWAJ AND ORS v. K.A.P. SINHA , IAS AND ORS — Punjab & Haryana High Court (2026-05-18)