RAMESH KUMAR DATTA,. SUDHIR SINGH

668 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• M/s Ntpc Ltd. v. The State Of Bihar and Ors — Patna High Court (2016-12-14)
• BIRJU KUMAR v. ANITA KUMARI @ PARWAT DEVI — Patna High Court (2016-09-16)
• Saket Kumar v. Nitu Kumari — Patna High Court (2016-09-16)
• Md. Akil Ahmad v. State Of Bihar and Anr — Patna High Court (2016-09-16)
• National Plasto Products Pvt. Ltd. and Anr v. The State Of Bihar and Ors — Patna High Court (2016-07-05)
• M/s B. N. Enterprises v. The State Of Bihar and Ors — Patna High Court (2016-07-05)
• M/S LAXMI CHUNA BHANDAR v. THE STATE OF BIHAR and ORS — Patna High Court (2016-07-05)
• Rajeev Kumar Singh and Ors v. The State Of Bihar and Ors — Patna High Court (2016-07-05)
• Solvate Laboratories Pvt. Ltd. v. The State Of Bihar and Ors — Patna High Court (2016-07-05)
• United Spirits Ltd. v. The State Of Bihar and Anr — Patna High Court (2016-07-05)