LexRAMESH KUMAR DATTA,. . RAVI RANJAN
102 recorded High Court judgment(s) · 2014–2016
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 102 |
Disposal nature
| DISMISSED | 36 |
| WITHDRAWN | 30 |
| ALLOWED | 10 |
| D.F.D. FOR NON APPEARANCE | 10 |
| DISPOSED | 10 |
| CONVERTED | 6 |
Recent judgments
- THE STATE OF BIHAR and ORS v. VIJAY KUMAR SHARMA — Patna High Court (2016-03-30)
- SANDEEP KUMAR AGARWAL v. SMT. NAMRATA AGARWAL — Patna High Court (2015-11-24)
- SANDEEP KUMAR AGARWAL v. SMT. NAMRATA AGARWAL — Patna High Court (2015-11-24)
- SEEMA v. SUMAN KUMAR SINHA — Patna High Court (2015-11-24)
- SUMITRA DEVI and ORS v. RAGHUNATH SINGH and ORS — Patna High Court (2015-05-20)
- Anita Devi v. Sri Hari Narain Rai — Patna High Court (2015-02-18)
- M/S SIMANCHAL CONSTRUCTION v. THE STATE OF BIHAR and ORS — Patna High Court (2014-12-19)
- SANJAY KUMAR SAH v. THE STATE OF BIHAR and ORS — Patna High Court (2014-12-18)
- Hitesh Mehta v. The State Of Bihar and Ors — Patna High Court (2014-12-17)
- M/S SABUNA PETROLEUM v. M/S INDIAN OIL CORPORATION LTD — Patna High Court (2014-12-17)