RAMESH KUMAR DATTA,. HEMANT GUPTA

53 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• Sadanand Jha v. Subi Devi — Patna High Court (2016-03-17)
• DR. RAJENDRA PRASAD v. BHANU PRATAP SHARMA and ANR — Patna High Court (2016-03-17)
• Bina Kumari and Ors v. The State Of Bihar and Ors — Patna High Court (2016-03-17)
• M/s Acc Ltd., Patna v. The State Of Bihar and Ors — Patna High Court (2016-03-16)
• Additional Commissioner Of Income Tax, Cirle-1, Patna v. Dr. Binay Kumar Singh huf, Patna — Patna High Court (2016-03-16)
• M/S CACHET PHARMACEUTICALS PVT v. COMMISSIONER OF INCOME TAX 1 — Patna High Court (2016-03-16)
• M/S BIHAR STATE WAREHOUSING CO v. COMMISSIONER OF INCOME TAX 1 and — Patna High Court (2016-03-16)
• South Bihar Power Distribution Company Ltd. v. The State Of Bihar and Anr — Patna High Court (2016-03-16)
• Hindustan Unilever Ltd. v. The State Of Bihar and Ors — Patna High Court (2016-03-16)
• Additional Commissioner Of Income Tax, Cirle-1, Patna v. Dr. Binay Kumar Singh huf, Patna — Patna High Court (2016-03-16)