RAMESH KUMAR DATTA,. AMARESH KUMAR LAL

27 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• Shell India Markets Pvt. Ltd. v. State Of Bihar and Anr — Patna High Court (2015-07-31)
• United Sprits Limited v. The State Of Bihar and Ors — Patna High Court (2015-07-31)
• Shell India Markets Pvt. Ltd. v. State Of Bihar and Anr — Patna High Court (2015-07-31)
• Dr. Lakshman Pathak v. Dr. S.n. Jha and Ors. — Patna High Court (2015-07-29)
• RANA PRASAD and ORS v. MR.DEEPAK KUMAR and ORS — Patna High Court (2015-07-29)
• M/s Saj Infracon Project India Ltd. v. The State Of Bihar and Ors — Patna High Court (2015-07-28)
• M/s Niranjan Sharma v. The State Of Bihar and Ors — Patna High Court (2015-07-28)
• M/s Rishi Builders India Pvt. Ltd. v. The State Of Bihar and Ors — Patna High Court (2015-07-28)
• M/s Svsvs Prajects Pvt. Ltd. v. The State Of Bihar and Ors — Patna High Court (2015-07-28)
• Veena Singh v. The State Of Bihar and Ors — Patna High Court (2015-07-28)