LexRAMESH KUMAR DATTA
3,597 recorded High Court judgment(s) · 2012–2016
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 3597 |
Disposal nature
| DISPOSED | 899 |
| ALLOWED | 877 |
| DISMISSED | 834 |
| WITHDRAWN | 469 |
| D.F.D. FOR NON APPEARANCE | 347 |
| DISPOSAL WITH OBSERVATION | 118 |
| REJECTED | 51 |
| PARTLY ALLOWED (DISPOSAL) | 1 |
Recent judgments
- Harsh Chaudhary v. Sri Deepak Prasad and Ors. — Patna High Court (2016-12-21)
- RAM NARAYAN SAHANI and ANR. v. STATE OF BIHAR and ORS. — Patna High Court (2016-12-21)
- M/S RAM BAHADUR THAKUR and ORS v. SH. MANISH M. SHARMA and ORS — Patna High Court (2016-12-16)
- Madan Kumar v. The Indian Oil Corporation Ltd. and Ors — Patna High Court (2016-12-15)
- PRAVIN KUMAR SINHA v. PATNA MUNICIPAL CORPORATION andO — Patna High Court (2016-12-15)
- Aishwarya Madhupuri v. Indian Oil Corporation Ltd. and Ors — Patna High Court (2016-12-15)
- Ramnath Singh v. The State Of Bihar Through Sri Anjani Kumar Singh The Chief Secretary Govt. Of Bihar Patna and Ors — Patna High Court (2016-12-14)
- M/s Ntpc Limited v. The State Of Bihar and Ors — Patna High Court (2016-12-14)
- Wasim Raja v. The State Of Bihar and Ors — Patna High Court (2016-12-14)
- Abinash Chandra Ojha v. The State Of Bihar and Ors — Patna High Court (2016-11-30)