LexRAMESH CHAND MALVIYA,. VIPUL M. PANCHOLI
127 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 127 |
Disposal nature
| ALLOWED | 64 |
| DISMISSED | 44 |
| DISPOSED | 8 |
| ABATED | 4 |
| CONVERTED | 3 |
| PARTLY ALLOWED (DISPOSAL) | 3 |
| D.F.D. (PRE-EMPTORY) | 1 |
Recent judgments
- DILIP MALLIK v. THE STATE OF BIHAR — Patna High Court (2024-10-05)
- YUGESHWAR THAKUR v. The State of Bihar — Patna High Court (2024-09-27)
- Priya Ranjan v. The State of Bihar through the Chief Secretary, — Patna High Court (2024-09-26)
- HARE RAM SAH v. The State of Bihar — Patna High Court (2024-09-26)
- Chandan Kumar Singh v. The State of Bihar — Patna High Court (2024-09-25)
- Mahesh Prasad Singh v. The State of Bihar — Patna High Court (2024-09-25)
- ANISH KUMAR v. The State of Bihar — Patna High Court (2024-09-24)
- RAUSHAN KUMAR v. THE STATE OF BIHAR — Patna High Court (2024-09-24)
- VIR VIKRAM SINGH v. The State of Bihar — Patna High Court (2024-09-24)
- SAURABH KUMAR v. The State of Bihar — Patna High Court (2024-09-24)