LexRAMESH CHAND MALVIYA
5,835 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 5835 |
Disposal nature
| BAIL GRANTED | 4156 |
| REJECTED | 586 |
| BAIL REJECTED | 355 |
| WITHDRAWN | 236 |
| ALLOWED | 221 |
| DISPOSED | 83 |
| DISMISSED | 71 |
| D.F.D. FOR NON APPEARANCE | 49 |
Recent judgments
- Ashudeep Prasad v. The State of Bihar — Patna High Court (2026-05-21)
- Md. Tavrez @ Tammu v. The State of Bihar — Patna High Court (2026-05-21)
- Mukesh Sahani v. The State of Bihar — Patna High Court (2026-05-21)
- Pankaj Kumar @ Pankaj Paswan v. The State of Bihar — Patna High Court (2026-05-21)
- Bhola Rana v. The State of Bihar — Patna High Court (2026-05-21)
- Rajesh Giri v. The State of Bihar — Patna High Court (2026-05-21)
- Suraj Kumar v. The State of Bihar — Patna High Court (2026-05-21)
- Ambuj Kumar v. The State of Bihar — Patna High Court (2026-05-21)
- Manish Kumar v. The State of Bihar — Patna High Court (2026-05-21)
- Rambabu Ray v. The State of Bihar — Patna High Court (2026-05-21)