RAMENDRA JAIN,. JITENDRA CHAUHAN

872 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• KULWANT SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-08-29)
• SUKHPAL & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-08-29)
• M/S CONCEPTS GLOBAL IMPEX v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2018-08-16)
• DALJIT KAUR & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2018-08-14)
• PRINCIPAL COMMISSIONER OF CENTRAL EXCISE GURGAON-II v. M/S UCAL FUEL SYSTEMS LTD — Punjab & Haryana High Court (2018-02-16)
• PRINCIPAL COMMISSIONER OF CENTRAL EXCISE GURGAON v. M/S NHK SPRING INDIA LTD — Punjab & Haryana High Court (2018-02-16)
• THE HARYANA CHAMBER OF COMMERCE AND INDUSTRY AND ORS. v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2017-08-18)
• GURGAON INDUSTRIES ASSOCIATION & ANR. v. STATE OF HARYANA — Punjab & Haryana High Court (2017-08-18)
• GIRISH ANAND v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2017-08-18)
• M/S GRASIM BHIWANI TEXTILE LTD. v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2017-08-18)