RAMENDRA JAIN,. AVNEESH JHINGAN

49 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• APEEJAY SARASWATI P.G. COLLEGE FOR GIRLS v. VANDANA TYAGI AND OTHERS — Punjab & Haryana High Court (2018-07-06)
• BALJIT SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-05-31)
• MONU v. STATE OF HARYANA — Punjab & Haryana High Court (2018-05-30)
• BADRI ALIAS PAPPU v. STATE OF HARYANA — Punjab & Haryana High Court (2018-05-30)
• AMARJIT & OTHERS v. SUPERINTENDENT CANAL OFFICER & OTHERS — Punjab & Haryana High Court (2018-05-29)
• KRISHNA DEVI @ KISHNI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-05-24)
• PHOOL KANWAR v. UNION OF INDIA & OTHERS — Punjab & Haryana High Court (2018-05-24)
• M/S KCC BUILDCON PVT LTD v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-05-22)
• SUMITRA DEVI & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2018-05-22)
• CHATTERPAL SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-05-22)