LexRAMENDRA JAIN,. ASHUTOSH MOHUNTA
21 recorded High Court judgment(s) · 2014–2016
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 21 |
Disposal nature
| DISMISSED | 13 |
| DISPOSED OF | 5 |
| ALLOWED | 3 |
Recent judgments
- M/S RAUNAQ ENTERPRISES v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2016-11-22)
- M/S G.R. WOOL AGENCIES v. STATE OF PB. & ORS. — Punjab & Haryana High Court (2016-11-17)
- COMMISSIONER OF INCOME TAX PATIALA v. MAHARAJA AMARINDER SINGH — Punjab & Haryana High Court (2016-09-21)
- COMMISSIONER OF INCOME TAX PATIALA v. MAHARAJA AMARINDER SINGH — Punjab & Haryana High Court (2016-09-21)
- COMMISSIONER OF INCOME TAX PATIALA v. MAHARAJA AMARINDER SINGH — Punjab & Haryana High Court (2016-09-21)
- COMMISSIONER OF INCOME TAX PATIALA v. MAHARAJA AMARINDER SINGH — Punjab & Haryana High Court (2016-09-21)
- COMMISSIONER OF INCOME TAX PATIALA v. MAHARAJA AMARINDER SINGH — Punjab & Haryana High Court (2016-09-21)
- COMMISSIONER OF INCOME TAX PATIALA v. MAHARAJA AMARINDER SINGH — Punjab & Haryana High Court (2016-09-21)
- COMMISSIONER OF INCOME TAX PATIALA v. MAHARAJA AMARINDER SINGH — Punjab & Haryana High Court (2016-09-21)
- COMMISSIONER OF INCOME TAX PATIALA v. MAHARAJA AMARINDER SINGH — Punjab & Haryana High Court (2016-09-21)