RAMENDRA JAIN,. ARCHANA PURI

695 recorded High Court judgment(s) · 2017–2023

Courts

Disposal nature

Recent judgments

• BALWANT SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2023-05-18)
• DEVENDER SINGH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-05-18)
• KULDEEP v. STATE OF HARYANA — Punjab & Haryana High Court (2018-01-17)
• GULE RAM ETC. v. STATE OF HARYANA — Punjab & Haryana High Court (2018-01-17)
• BABITA v. STATE OF HARYANA — Punjab & Haryana High Court (2018-01-17)
• VINOD AND ANR. v. STATE OF HARYANA — Punjab & Haryana High Court (2018-01-17)
• RAMESH v. STATE OF HARYANA — Punjab & Haryana High Court (2018-01-17)
• SUSHAM MUNJAL & ANOTHER v. ALLAHABAD BANK — Punjab & Haryana High Court (2017-12-22)
• SITA RAM & ANR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2017-12-22)
• SAROJ VERMA v. DEBT RECOVERY APPELLATE TRIBUNAL & ORS — Punjab & Haryana High Court (2017-12-22)