RAMENDRA JAIN,. AJAY KUMAR MITTAL

87 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• URMILLA DEVI AND ANR v. DEBT RECOVERY TRIBUNAL ETC — Punjab & Haryana High Court (2017-12-08)
• KULDEEP SINGH v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2017-05-19)
• MAMTA RANI v. SONU — Punjab & Haryana High Court (2017-05-08)
• JAGAN NATH ETC. v. BANK OF MAHARASHTRA — Punjab & Haryana High Court (2017-05-08)
• JAIVIR v. MONIKA AND ORS — Punjab & Haryana High Court (2017-05-08)
• LAKHVIR SINGH v. RUPINDER KAUR — Punjab & Haryana High Court (2017-05-08)
• DES RAJ v. STATE OF HARYANA — Punjab & Haryana High Court (2017-05-08)
• MEENU BHATTI v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-05-04)
• ROSHAN LAL v. UTTAR HARYANA BIJLI VITRAN NIGAM & ANR — Punjab & Haryana High Court (2017-05-04)
• M/S GEE CITY BUILDERS P. LTD. v. COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE, LUDHIANA — Punjab & Haryana High Court (2017-04-26)