RAMENDRA JAIN,. A.K. SIKRI

23 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• DALIP v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS — Punjab & Haryana High Court (2017-06-02)
• ROOPI v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS. — Punjab & Haryana High Court (2017-06-02)
• KISHAN LAL & ANR v. NATIONAL HIGHWAY AUTHORITY OF INDIA & ORS — Punjab & Haryana High Court (2017-06-02)
• KRISHAN & ORS. v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2017-06-02)
• VISHWA BHUSHAN AND ORS v. NATIONAL HIGHWAY AUTHORITY OF INDIA & ORS — Punjab & Haryana High Court (2017-06-02)
• KISHAN SINGH AND ORS v. NATIONAL HIGHWAY AUTHORITY OF INDIA & ORS — Punjab & Haryana High Court (2017-06-02)
• BISHAN DEVI AND ORS v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS. — Punjab & Haryana High Court (2017-06-02)
• KIRORI v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2017-06-02)
• OM SINGH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2017-06-02)
• SRIKRISHAN KAUSHIK AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-06-02)