RAMENDRA JAIN

9,532 recorded High Court judgment(s) · 1996–2023

Courts

Disposal nature

Recent judgments

• DHARMINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-12-15)
• M/S R A LAND AND HOUSING PROJECTS PVT LTD v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2023-07-03)
• RAVINDER KAUR @ RUBI v. STATE OF PUNJAB — Punjab & Haryana High Court (2020-08-25)
• RAM KARAN v. STATE OF HARYANA — Punjab & Haryana High Court (2020-08-25)
• ROHTASH KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2020-08-25)
• SANJEEV THAPAR AND ANR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2020-08-24)
• GULSHAN KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2020-08-24)
• SATNAM SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2020-08-24)
• RAJ KUMAR ALIAS RAJU v. STATE OF HARYANA — Punjab & Haryana High Court (2020-08-24)
• SUKHWINDER KUMAR @ SUKHI v. STATE OF PUNJAB — Punjab & Haryana High Court (2020-08-24)