RAMALINGAM SUDHAKAR, . SANJEEV KUMAR

21 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• J.K.S.F.C.TH.ITS MAN.DIR. v. SWARN KUMAR AMLA — High Court of J&K and Ladakh (2018-04-25)
• MANAZ AKHTER v. STATE TH.EDUCATION DEPTT.AND ORS. — High Court of J&K and Ladakh (2018-04-25)
• KAILASH NATH AND ORS. v. NAVEEN CHOUDHARY,FINANCIAL COMMR.PDD AND ANR. — High Court of J&K and Ladakh (2018-04-25)
• NEW INDIA ASS. CO.LTD. v. SARVESHWAR SHARMA — High Court of J&K and Ladakh (2018-04-23)
• COMM.OF CUSTOMS AND CENTRAL EXCISE v. M/S KOHINOOR RECLAMATIONS — High Court of J&K and Ladakh (2018-04-19)
• M/S KOMAL ENTERPRISES v. UNION OF INDIA AND ORS. — High Court of J&K and Ladakh (2018-04-19)
• PR.COMMISSIONER OF INCOME TAX v. THE JAMMU CENTRAL COOP.BANK LTD. — High Court of J&K and Ladakh (2018-04-18)
• AJAY KAPOOR v. COMM.OF INCOME TAX — High Court of J&K and Ladakh (2018-04-17)
• J AND K BANK v. CENTRAL GOVT. INDUSTRIAL AND ANR. — High Court of J&K and Ladakh (2018-04-16)
• J.K.B.O.P.E.E.AND ANR. v. AKASH KUMAR AND ORS. — High Court of J&K and Ladakh (2018-04-12)