RAMALINGAM SUDHAKAR

394 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• DY.SALES TAX COMMISSIONER v. CHAIRMAN J AND K SALES TAX AND ANR. — High Court of J&K and Ladakh (2018-04-12)
• RAZIA AWAN v. STATE TH.SOCIAL WELFARE AND ORS. — High Court of J&K and Ladakh (2018-03-15)
• MANJU SHARMA v. STATE TH.SOCIAL WELFARE DEPTT.AND ORS. — High Court of J&K and Ladakh (2018-03-15)
• SANJEEV KUMAR AND ANR. v. STATE TH.EDUCATION DEPTT.AND ORS. — High Court of J&K and Ladakh (2018-03-15)
• SWARAN KANTA v. STATE TH. EDU. DEPTT. AND ORS. — High Court of J&K and Ladakh (2018-03-15)
• KULDEEP KUMAR v. STATE TH.AGRICULTURE DEPTT.AND ANR. — High Court of J&K and Ladakh (2018-03-15)
• VIKAS SHARMA AND ORS. v. STATE TH.FOREST DEPTT. AND ORS. — High Court of J&K and Ladakh (2018-03-15)
• CHUNI KICHLOO v. STATE TH.AGRICULTURE DEPTT.AND ORS. — High Court of J&K and Ladakh (2018-03-15)
• RATTAN BAHAUR v. U.O.I. AND ORS. — High Court of J&K and Ladakh (2018-03-15)
• LAKSHMAN SINGH v. STATE TH.HOME DEPTT.AND ANR. — High Court of J&K and Ladakh (2018-03-15)