LexRAMACHANDRA D. HUDDAR
405 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 405 |
Disposal nature
| DISMISSED | 159 |
| ALLOWED | 134 |
| Partly Allowed | 65 |
| DISPOSED | 34 |
| Abated | 5 |
| ALLOWED AND REMANDED | 5 |
| Dismissal for Non Compliance of Office Objections | 1 |
| REJECTED | 1 |
Recent judgments
- SMT PRABHAVATHI v. SMT THIPPAMMA — Karnataka High Court (2025-08-11)
- MUKUNDA v. MANAGING DIRECTOR/DIVISIONAL CONTROLLER — Karnataka High Court (2025-08-11)
- N. VENUGOPAL REDDY v. M/S. ONDOT CORPORATE SERVICES — Karnataka High Court (2025-08-11)
- SAGAYALATHA v. SRI. H S RAMESH — Karnataka High Court (2025-08-11)
- SRI. PUTTASWAMY v. RELIANCE GEN. INS. CO. LTD — Karnataka High Court (2025-08-11)
- SMT. PADMAVATHI H V v. SRI SURENDRA H K — Karnataka High Court (2025-08-07)
- THE MANAGER, HDFC ERGO GIC LTD v. NAVEEN H J — Karnataka High Court (2025-08-07)
- GAYATHRI. K v. SMT. BHAGYAMMA — Karnataka High Court (2025-08-07)
- RAVIKUMAR v. K J PUTTARAJU — Karnataka High Court (2025-08-07)
- MR. B N SHIVAPRAKASHA v. BANGALORE TURF CLUB LIMITED — Karnataka High Court (2025-08-05)