LexRAM SURAT RAM (MAURYA),UMESH KUMAR
29 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 29 |
Disposal nature
| Dismissed on merits | 12 |
| Allowed/Partly Allowed on merits | 9 |
| Disposed off/Decided on merits | 6 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 2 |
Recent judgments
- RAMU @ JITENDRA v. STATE OF U.P. — Allahabad High Court (2019-10-01)
- MALIK HUSAIN and 3 OTHERS v. STATE OF U.P. — Allahabad High Court (2019-10-01)
- WAJID v. STATE OF U.P. — Allahabad High Court (2019-09-26)
- ABDUL SALAM ANSARI @ SALMAN KHAN v. STATE OF U.P. — Allahabad High Court (2019-09-20)
- SHANKAR ALIAS RAMASHANKAR AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-09-19)
- RAM BHUWAN v. STATE OF U.P. — Allahabad High Court (2019-09-19)
- SUNIL v. STATE OF U.P. — Allahabad High Court (2019-09-17)
- TASLEEM BEG v. STATE OF U.P. — Allahabad High Court (2019-09-13)
- VEERPAL and ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-08-20)
- ANUJ v. STATE OF U.P. — Allahabad High Court (2019-08-20)