RAM SURAT RAM (MAURYA),UMESH CHANDRA TRIPATHI

176 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

176

Disposed off/Decided on merits	101
Dismiss other than merit(DD/Non Prosec./Abated)	30
Dismissed on merits	26
Allowed/Partly Allowed on merits	19

4ALLOO @ MANOJ v. STATE OF U.P. — Allahabad High Court (2018-11-16)
LALLU ALIAS LAL DIVAN AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2018-11-16)
KALUWA @ BASANT v. STATE OF U.P. — Allahabad High Court (2018-11-16)
BHAGMAL TYAGI v. STATE OF U.P. — Allahabad High Court (2018-10-29)
STATE OF U.P. v. BHAGMAL TYAGI AND OTHERS — Allahabad High Court (2018-10-29)
HEERA MANI@ CHUTUNNI AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-24)
SONU SINGH @ ANAND SINGH v. STATE OF U.P. — Allahabad High Court (2018-10-23)
RAKESH MAURYA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-11)
TRILOKI NATH AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-11)
PRAVEEN KUMAR SINGH AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-11)