RAM SURAT RAM (MAURYA),RAJIV GUPTA

265 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

265

Disposed off/Decided on merits	105
Dismissed on merits	93
Allowed/Partly Allowed on merits	42
Dismiss other than merit(DD/Non Prosec./Abated)	25

STATE OF U.P. v. TEJ PAL — Allahabad High Court (2019-08-02)
SHER SINGH v. STATE OF U.P. — Allahabad High Court (2019-08-02)
STATE v. SHYAM SINGH and OTHERS — Allahabad High Court (2019-08-02)
STATE OF U.P. v. SMT. SUNAHARI — Allahabad High Court (2019-08-02)
STATE OF U.P. v. LAL CHAND and OTHERS — Allahabad High Court (2019-07-19)
STATE OF U.P. v. ASHOK KUMAR — Allahabad High Court (2019-07-19)
TITU AND 2 OTHERS v. STATE OF U.P. — Allahabad High Court (2019-07-19)
STATE OF U.P. v. TURASI RAM and 6 OTHERS — Allahabad High Court (2019-07-12)
MANU PAL v. STATE OF U.P. — Allahabad High Court (2019-07-12)
RAJENDRA and ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-07-12)