LexRAM SURAT RAM (MAURYA),PIYUSH AGRAWAL
128 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 128 |
Disposal nature
| Disposed off/Decided on merits | 97 |
| Dismissed on merits | 25 |
| Allowed/Partly Allowed on merits | 3 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
Recent judgments
- RAMESH CHANDRA v. THE State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-28)
- SHIWANI GUPTA v. UTTAR PRADESH PUBULIC SERVICE COMMISSION ALLAHABAD — Allahabad High Court (2019-06-28)
- SUNITA CHAUDHARY v. State of U.P. AND ANOTHER — Allahabad High Court (2019-06-28)
- M/S MUNNI LAL ICE AND COLD STORAGE PVT. LTD. AND 2 OTHERS v. THE CHIEF MANAGER CANARA BANK AND 2 OTHERS — Allahabad High Court (2019-06-28)
- SMT. DOLI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-28)
- MINNAT ULLAH v. CHIEF MANAGER SPECIAL REVOVERY UNIT STATE BANK OF INDIA AND 2 OTHERS — Allahabad High Court (2019-06-28)
- MANAVVAR v. State of U.P. AND ANOTHER — Allahabad High Court (2019-06-28)
- SUHAIL AHMAD v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-06-28)
- SUNITA SINGH v. State of U.P. AND ANOTHER — Allahabad High Court (2019-06-28)
- SHRIKANT MISHRA v. State of U.P. AND ANOTHER — Allahabad High Court (2019-06-28)