LexRAM SURAT RAM (MAURYA),MUKHTAR AHMAD
23 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 23 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 17 |
| Dismissed on merits | 3 |
| Allowed/Partly Allowed on merits | 3 |
Recent judgments
- SHEETAL and OTHERS v. STATE — Allahabad High Court (2018-07-13)
- MIHI LAL v. STATE OF U.P. — Allahabad High Court (2018-05-30)
- KALUA AND OTHERS v. STATE OF U.P. — Allahabad High Court (2018-05-30)
- YAQOOB v. STATE OF U.P. — Allahabad High Court (2018-05-30)
- SHAMSHAD v. STATE OF U.P. — Allahabad High Court (2018-05-28)
- PREM NARAIN v. STATE — Allahabad High Court (2018-05-25)
- PRATAP SINGH @ PAPOO v. STATE — Allahabad High Court (2018-05-24)
- BHOOP SINGH v. STATE OF U.P. — Allahabad High Court (2018-05-22)
- HASMAT ULLAH v. STATE OF U.P. — Allahabad High Court (2018-05-22)
- RAJ NARAIN v. STATE OF U.P. — Allahabad High Court (2018-05-18)