LexRAM SURAT RAM (MAURYA),BACHCHOO LAL
40 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 40 |
Disposal nature
| Disposed off/Decided on merits | 23 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 8 |
| Dismissed on merits | 6 |
| Allowed/Partly Allowed on merits | 3 |
Recent judgments
- SHRVAN KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-19)
- YOGENDRA PANDEY v. STATE OF U.P — Allahabad High Court (2018-11-16)
- BALAK v. STATE OF U.P. — Allahabad High Court (2018-11-16)
- ROHTASH KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-16)
- PANKAJ RASTOGI AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-16)
- IALIL KHAN and ANOTHER v. STATE OF U.P. — Allahabad High Court (2018-11-16)
- DEENA NATH v. STATE OF U.P. — Allahabad High Court (2018-11-16)
- MADAN MOHAN AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-15)
- CHANDRA PAL SINGH v. STATE OF U.P. — Allahabad High Court (2018-11-15)
- RAJA HUSAIN AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-14)