RAM SURAT RAM (MAURYA),ANIL KUMAR -IX

683 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

683

Disposed off/Decided on merits	554
Dismissed on merits	74
Dismiss other than merit(DD/Non Prosec./Abated)	37
Allowed/Partly Allowed on merits	18

STATE OF U.P. v. SRIPAL SINGH and OTHERS — Allahabad High Court (2019-05-06)
STATE v. RAJDEO and OTHERS — Allahabad High Court (2019-05-06)
STATE OF U.P. v. SIPAHI LAL AND 2 OTHERS — Allahabad High Court (2019-04-18)
HARI SHANKAR TRIPATHI v. STATE OF U.P. and OTHERS — Allahabad High Court (2019-04-12)
RANVEER SINGH v. STATE — Allahabad High Court (2019-04-09)
DILSHAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
PRIYANKA DEVI ALIAS TULSHI DEVI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
ROSHAN SINGH AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-05)
VIKRAM SINGH AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
SHAKEEL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-05)