LexRAM SURAT RAM (MAURYA)
2,301 recorded High Court judgment(s) · 2015–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 2301 |
Disposal nature
| Disposed off/Decided on merits | 1486 |
| Allowed/Partly Allowed on merits | 414 |
| Dismissed on merits | 326 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 73 |
| Transf/Returned for presentation to other court | 1 |
| Decided in terms of compromise | 1 |
Recent judgments
- SHAILENDRA KUMAR v. State of U.P. — Allahabad High Court (2019-10-01)
- ASHWANI SHARMA v. State of U.P. — Allahabad High Court (2019-10-01)
- NOOR MOHAMMAD QURESHI v. State of U.P. — Allahabad High Court (2019-10-01)
- DEEPU @ DEEPAK PRAJAPATI v. State of U.P. AND ANOTHER — Allahabad High Court (2019-10-01)
- SOHAN @ LALLU @ SONU JADUGAR @ LOTAN PRASAD SAVITA v. State of U.P. AND ANOTHER — Allahabad High Court (2019-10-01)
- BANTI ALIAS DHANPAL v. STATE OF UP — Allahabad High Court (2019-09-18)
- MAIKU DWIVEDI @ KRISHNAWATAR v. State of U.P. — Allahabad High Court (2019-09-18)
- AJAI KESARWANI @ PINTOO v. State of U.P. — Allahabad High Court (2019-09-18)
- DILIP LAKHERA v. State of U.P. — Allahabad High Court (2019-09-13)
- SURAJ @ ARVIND v. State of U.P. — Allahabad High Court (2019-09-11)