LexRAM PRASANNA SHARMA
3,737 recorded High Court judgment(s) · 2017–2020
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 3737 |
Disposal nature
| DISMISSED | 1489 |
| ALLOWED | 1002 |
| LEAVE GRANTED | 502 |
| DISPOSED OFF | 228 |
| PARTLY ALLOWED | 204 |
| WITHDRAWN | 105 |
| DISSMISS FOR DEFAULT/NON-PROSECUTION | 96 |
| REJECTED | 56 |
Recent judgments
- RAJNEESH SINGH v. A. Mahendra Singh — Chhattisgarh High Court (2020-05-18)
- RAJ KUMAR DUBEY v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2020-05-08)
- Abdul Khan @ Monu v. State Of Chhattisgarh — Chhattisgarh High Court (2020-05-08)
- BHOLARAM SAHU v. PARASNATH SAHU — Chhattisgarh High Court (2020-05-08)
- M/S GEETANJALI CONSTRUCTION v. STATE OF CHHATTISGARH and OTHERS — Chhattisgarh High Court (2020-05-08)
- SANJAY GUPTA v. COLLECTORNAZUL BRANCH,R'GAON and ORS. — Chhattisgarh High Court (2020-05-08)
- Daitari Meher v. State Of Chhattisgarh — Chhattisgarh High Court (2020-05-08)
- Ram Prasad Nayak v. State Of Chhattisgarh — Chhattisgarh High Court (2020-05-08)
- HUSSAIN KHAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2020-05-08)
- TILAKRAM SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2020-05-08)