RAM MOHAN REDDY,RAVI MALIMATH

96 recorded High Court judgment(s) · 2013–2013

Courts

Karnataka High Court

DISMISSED	37
REJECTED	28
DISPOSED	13
Dismissed for Non-Prosecution	6
ALLOWED	5
Partly Allowed	5
ALLOWED AND REMANDED	2

SIDDAYYA S/O LATE SHARANAYYA SWAMI v. STATE OF KARNATAKA — Karnataka High Court (2013-06-28)
DR. RAVINDRA S/O BASAVARAJ BAELLI v. DR. MANJULA W/O RAVINDRA BELLI — Karnataka High Court (2013-06-28)
KARNATAKA RAJYA RAITA SANGHA AND ORS v. SECRETARY TO GOVT. KARNATAKA AND ORS — Karnataka High Court (2013-06-27)
SHRI MALLIKARJUN S/O SIDDAPPA LAKSHETTY AND ORS v. THE STATE OF KARNATAKA — Karnataka High Court (2013-06-27)
BHEEMANNA S/O SUGANNA v. THE DEPUTY GENERAL MANAGER (HRD) AND ORS — Karnataka High Court (2013-06-26)
RACHAYYA S/O SUGAYYA v. THE DEPUTY GENERAL MANAGER (HRD) AND ORS — Karnataka High Court (2013-06-26)
SUGAMMA D/O SHARANAPPA JERADDI v. THE DEPUTY GENERAL MANAGER (HRD) AND ORS — Karnataka High Court (2013-06-26)
BEERAPPA S/O RAMAPPA v. THE DEPUTY GENERAL MANAGER (HRD) AND ORS — Karnataka High Court (2013-06-26)
THE MINORITY WELFARE COMMITTEE (NGO) v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2013-06-26)
VINODABABU S/O SHIVASHARANAPPA MELKERI v. THE STATE THROUGH THE SECRETARY, AND ANR — Karnataka High Court (2013-06-26)