RAM MOHAN REDDY,K.N.KESHAVANARAYANA

138 recorded High Court judgment(s) · 2013–2013

Courts

Karnataka High Court

138

DISMISSED	50
REJECTED	42
DISPOSED	20
ALLOWED	14
Partly Allowed	10
Dismissed for Non-Prosecution	1
DROPPED	1

DR. MOHAN PURANTAGI S/O BASAVARAJ PURANTAGI ORS v. SMT. V. RASHMI — Karnataka High Court (2013-12-20)
SMT. SARASWATIBAI W/O NARAYANRAO BHOI v. THE STATE OF KARNATAKA AND ANR — Karnataka High Court (2013-12-19)
GOVINDRAJU S/O LATE VENKATAIAH v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2013-12-19)
S G V G VIDYA VARDHAK P TRUST ORS v. GANGAPPA S/O DEVENDRAPPA BADIGER ORS — Karnataka High Court (2013-12-19)
SRI. N AMARESH S/O DEVARUDDEPPA v. THE STATE OF KARNATAKA REP AND ORS — Karnataka High Court (2013-12-19)
ABDUL HAMEED S/O AKBAR HUSSAIN SHAIK v. SRI LAXMAN CHAVAN AND ORS — Karnataka High Court (2013-12-18)
ASHA W/O ARUN BAGAL AND ORS v. S.JAYANTHI W/O SUBRAMANIAN AND ANR — Karnataka High Court (2013-12-18)
SHIVAJI S/O AMBAJI KAWALE v. S.B.KATTIMANI — Karnataka High Court (2013-12-18)
SHABANA BEGUM W/O ABDUL MOBIN ORS v. THE SPECAL LAND ACQUISTION OFFICER KIADB ORS — Karnataka High Court (2013-12-17)
THE DIVISIONAL MANAGER UNITED INDIA INS.CO.LTD. v. SMT. EASHWARAMMA W/O LATE BASAVARAJ AND ORS — Karnataka High Court (2013-12-17)