RAM MOHAN REDDY,B.MANOHAR

267 recorded High Court judgment(s) · 2012–2016

Courts

Karnataka High Court

267

DISMISSED	119
Partly Allowed	38
DISPOSED	36
REJECTED	31
ALLOWED	27
ALLOWED AND REMANDED	7
DROPPED	3
Dismissed for Non-Prosecution	2

ASHOK S/O CHANDRAMAPPA @ CHANDRAM MANASUNGI v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2016-02-25)
THE COMMISSIONER OF INCOME TAX v. THANGADAGI TRUST, KARATAGI — Karnataka High Court (2016-02-25)
SMT. CHANDRAKALA W/O ALTE VISHWAS AND ORS v. THE DIVISIONAL CONTROLLER NEKRTC AND ORS — Karnataka High Court (2016-02-23)
LAXMAN S/O MAHADEV GAVALI @ GAULI v. SACHIN A KASHID AND ANR — Karnataka High Court (2016-02-23)
DASHARAT S/O VITTAL SABAKALE v. MR. MANJUNATH SURESH NAYAKAR — Karnataka High Court (2016-02-23)
EKNATHA RAO S/O SADHASHIVA RAO v. SRI.ANURAG TIWARI, DEPUTY COMMISSIONER AND ORS — Karnataka High Court (2016-01-08)
ASARA FATIMA v. MRS. G. SELVAM W/O MR. GANESAN, AND ANR — Karnataka High Court (2016-01-08)
SRI. CHANDRASHEKHAR S/O NARASIMHALU NAIDU v. SRI. VIPUR BANSAL IAS — Karnataka High Court (2016-01-08)
SRI. KABULA HUSSAINI S/O MASHAK HUSSAINI v. SRI. VIPUL BANSAL IAS — Karnataka High Court (2016-01-08)
SRI. SYED KABEER HUSSAIN S/O SYED MAGUDAM HUSSAIN v. DR. N. MANJULA THE DIRECTOR OF MUNICIPAL — Karnataka High Court (2016-01-08)