RAM MOHAN REDDY

9,602 recorded High Court judgment(s) · 2004–2016

Courts

Karnataka High Court

9602

REJECTED	2570
DISPOSED	2457
DISMISSED	2309
ALLOWED	1168
Partly Allowed	594
ALLOWED AND REMANDED	297
Dismissed for Non-Prosecution	160
IA/Memo/VK/OP in disposal	25

SRI B C PUTTASWAMY v. SRI HONNY BORAIAH — Karnataka High Court (2016-06-02)
THE KARNATAKA STATE ROAD TRANSPORT CORPORATION v. SMT SHANTHAMMA — Karnataka High Court (2016-06-02)
SRI RAJU SHAH v. ASHITHA V KOUSHIK — Karnataka High Court (2016-06-02)
THE NEW INDIA ASSURANCE COMPANY LIMITED v. SHRI A JAYAPRASAD @ A J PRASAD — Karnataka High Court (2016-06-02)
SRI MAHESH v. SRI RAGHU S R — Karnataka High Court (2016-06-01)
N V GOPALAKRISHNAIAH v. THE TAHSILDAR — Karnataka High Court (2016-06-01)
SRI K SRINIVASALURU v. SRI S DINESH PRABHU — Karnataka High Court (2016-06-01)
SRI SURESH BABU N v. SRI VENKATESH D — Karnataka High Court (2016-05-31)
THE BRANCH MANAGER v. SMT.B.UMA @ UMA — Karnataka High Court (2016-05-31)
SRI THIMMAPPAIAH v. THE DIVISIONAL MANAGER — Karnataka High Court (2016-05-31)