RAM MANOHAR NARAYAN MISHRA

2,294 recorded High Court judgment(s) · 2022–2026

Courts

Allahabad High Court

2294

Disposed off/Decided on merits	834
Allowed/Partly Allowed on merits	828
Dismissed on merits	177
(unspecified)	131
DISMISSED AS WITHDRAWN	120
DISMISSED AS INFRUCTUOUS	76
Dismiss other than merit(DD/Non Prosec./Abated)	62
Allowed/Partly Allowed on merits/Granted	26

SMT. GUDIYA and ORS. v. RAJESH KAPOOR and ORS. — Allahabad High Court (2026-01-28)
ABHISHEK GUPTA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-12-19)
SUBRATI ALI v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME AFFAIRS LKO. AND ANOTHER — Allahabad High Court (2025-12-19)
MS. SUNITA DEVI WIDOW AND ORS. v. UNION OF INDIA THROUGH GENERAL MANAGER NORTH CENTRAL RAILWAY — Allahabad High Court (2025-12-19)
NRIPENDRA KUMAR VANSWAR v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO AND ANOTHER — Allahabad High Court (2025-12-17)
DESHRAJ v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND ANOTHER — Allahabad High Court (2025-12-17)
MOHD. KAIS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND 2 OTHERS — Allahabad High Court (2025-12-17)
X (JUVENILE) THRU. HIS NATURAL GUARDIAN i.e. BROTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO AND 3 OTHERS — Allahabad High Court (2025-12-17)
VISHAL KASHYAP THRU. SMT. MALTI KASHYAP @ MALTI DEVI KASHYAP v. STATE OF U.P. and ANR. — Allahabad High Court (2025-12-16)
DILSHAD AHMAD (MINOR) THRU. MOTHER SMT. MAISARI BEGUM v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-12-16)