RAM KRISHNA GAUTAM,VIPIN SINHA

39 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

Disposed off/Decided on merits	34
Allowed/Partly Allowed on merits	3
Dismissed on merits	1
Dismiss other than merit(DD/Non Prosec./Abated)	1

ISLAM v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-02-11)
SMT. SAVARUN v. State of U.P. AND 8 OTHERS — Allahabad High Court (2019-02-11)
RINKU GUPTA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-11)
SUSHANT SINGH AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-11)
VISHWANATH RANA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-11)
RAM KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-11)
NITIN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-11)
RAJ KUMARI AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-11)
GAURAV KATIYAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-11)
RIYAJUDDIN @ BHUVAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-11)