LexRAM KRISHNA GAUTAM,SUDHIR AGARWAL
40 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 40 |
Disposal nature
| Dismissed on merits | 22 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 13 |
| Allowed/Partly Allowed on merits | 3 |
| Disposed off/Decided on merits | 1 |
| Reference Disposed off | 1 |
Recent judgments
- SATYENDRA @ CHINU v. STATE OF U.P. — Allahabad High Court (2019-04-26)
- MUNNA LAL v. STATE OF U.P. — Allahabad High Court (2019-03-06)
- SHIV BHAJAN @ RAM BHAJAN @ KHARADAM v. STATE OF U.P. — Allahabad High Court (2019-02-21)
- KADIR v. STATE — Allahabad High Court (2019-02-21)
- RAM DHANI AND OTHERS v. ADDL. COLLECTOR F and R AND OTHERS — Allahabad High Court (2019-02-21)
- LALJI GUPTA v. STATE OF U.P. — Allahabad High Court (2019-02-12)
- LALAL @ NARENDRA SINGH v. STATE — Allahabad High Court (2019-02-12)
- SATENDRA @ BANTU v. STATE OF U.P. — Allahabad High Court (2019-01-24)
- MD. QAMAR @ BABLU v. STATE OF U.P. — Allahabad High Court (2019-01-24)
- MUBARAK ALI v. STATE OF U.P. — Allahabad High Court (2019-01-09)