LexRAM KRISHNA GAUTAM,MAHESH CHANDRA TRIPATHI
969 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 969 |
Disposal nature
| Disposed off/Decided on merits | 404 |
| Dismissed on merits | 284 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 278 |
| Allowed/Partly Allowed on merits | 2 |
| (unspecified) | 1 |
Recent judgments
- AWDHESH KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-03)
- Anish v. State of U.P. through Secretary Home Department U.P. — Allahabad High Court (2021-10-08)
- SHAHNAWAJ v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-10-08)
- SAROJ KUMAR @ ARVIND YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-10-08)
- SARITA DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-10-08)
- SHAILEDRA YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-10-08)
- SMT. CHANCHAL AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2021-10-08)
- DANISH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-10-08)
- RAVI AND OTHERS v. STATE OF UP AND OTHERS — Allahabad High Court (2021-10-08)
- NARAYAN PRASAD SONI AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-10-08)