LexRAM KRISHNA GAUTAM,BACHCHOO LAL
80 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 80 |
Disposal nature
| Disposed off/Decided on merits | 50 |
| Dismissed on merits | 21 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 9 |
Recent judgments
- SHASHI KIRAN JOHN AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-26)
- AJEET TIWARI AND 10 OTHERS v. State of U.P.. AND 3 OTHERS — Allahabad High Court (2020-06-26)
- NITIN KUMAR AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-26)
- ANAY SHARMA @ ANAY KUMAR SHARMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-26)
- RAM KRIPAL v. STATE OF U.P. — Allahabad High Court (2020-06-26)
- IKRAM AHMAD AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-26)
- PAPPU AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-26)
- LELEY SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-26)
- CHANDRABHAN YADAV v. State of U.P. AND 5 OTHERS — Allahabad High Court (2020-06-26)
- RAJAN YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-26)