RAM KRISHNA GAUTAM

9,658 recorded High Court judgment(s) · 2018–2022

Courts

Allahabad High Court

9658

Allowed/Partly Allowed on merits	5311
Dismissed on merits	1599
Disposed off/Decided on merits	933
Dismiss other than merit(DD/Non Prosec./Abated)	931
Allowed/Partly Allowed on merits/Granted	591
Dismissed on merits/Rejected	182
(unspecified)	52
Cases not falling above	43

MUNNA LAL AND 3 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2022-06-01)
JITENDRA YADAV v. State of U.P. AND ANOTHER — Allahabad High Court (2022-06-01)
DHARMENDRA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-05-31)
Sarukh v. State of U.P. through its Principal Secretary (Home) — Allahabad High Court (2022-05-31)
BACHCHA GUPTA v. State of U.P. AND ANOTHER — Allahabad High Court (2022-05-31)
DANISH KURAISHI AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2022-05-31)
JEETAN YADAV @ JEETAH YADAV v. State of U.P. — Allahabad High Court (2022-05-31)
JEETU@ JITENDRA v. State of U.P. — Allahabad High Court (2022-05-31)
SAJAN SINGH v. State of U.P. PRINCIPAL SECRETARY HOME — Allahabad High Court (2022-05-31)
SHIVAM VERMA v. State of U.P. — Allahabad High Court (2022-05-31)