RAM CHAND GUPTA

6,646 recorded High Court judgment(s) · 1997–2025

Courts

Disposal nature

Recent judgments

• SURJINDERJIT SINGH ALIAS VINOD v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-04-05)
• HARDEEP SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-03-05)
• SUKHDEV SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-03-04)
• RASHEED v. STATE OF HARYANA — Punjab & Haryana High Court (2025-01-10)
• JAGIR SINGH AND ORS. v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-11-08)
• VINOD KUMAR v. SHYAM SUNDER GOEL — Punjab & Haryana High Court (2024-07-23)
• MAFOI MANAGEMENT CONSULTANTS LTD. v. STATE OF HARYANA & ANR. — Punjab & Haryana High Court (2023-07-18)
• MUKHTIAR SINGH v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2023-03-24)
• AMARJIT SINGH v. M/S R.S. AUTO INDUSTRIES — Punjab & Haryana High Court (2019-04-30)
• SHAKUNTLA v. HARYANA STATE AND ORS — Punjab & Haryana High Court (2018-03-09)